Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(ix) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(ix)to prepare panels of examiners for the subject at the different examinations including the panels of applicants who fulfil the qualifications laid down by the Academic Council for appointment as examiners and to suggest from among the panels, persons particularly suited for any branch or any paper of a subject;