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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in Punjab State Lottery Rules, 1998

(2)The timings of draw for all types of lotteries shall be fixed by the Director between [6.00 A.M. to 9.00 P.M.] [Substituted for '9.00 A.M. to 4.30 P.M.' vide Punjab Government Notification No. G.S.R. 78/C.A. 17/98/S. 12/Amd.(3)/2001, dated 20.6.2001.] The Director may consult the agents in this regard.