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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(5) in East Kolkata Wetlands (Conservation and Management) Rules, 2006

(5)The Chairperson shall preside over the meeting of the authority and in his absence, it shall be presided over by such Member as may be nominated for the purpose by the Chairperson from amongst the other Members, other than the Member-Secretary