Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Tamilnadu - Subsection Section 55(a) in Tamil Nadu Societies Registration Act, 1975 (a)of any vacancy or defect m the organisation of the society or the formation of the general body or the constitution of the committee ;
