Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Disputed Elections (Prime Minister And Speaker) Act, 1977

1. Short title and commencement.

(1)This Act may be called the Disputed Elections (Prime Minister and Speaker) Act, 1977.
(2)It shall be deemed to have come into force on the 3rd day of February,1977.