Madhya Pradesh High Court
Vinod Kumar Ojha & Anr vs The Union Of India & Ors. on 5 December, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 6278 of 2001
(VINOD KUMAR OJHA & ANR Vs THE UNION OF INDIA & ORS.)
Dated : 05-12-2022
Shri Sughash Bhomore - Advocate for petitioners.
Ms. Ruchika Agrawal - Advocate for respondents.
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It is submitted that mediation is not possible in the case and applicant had already retired.
Learned counsel for the petitioners prays for one more opportunity to argue the case.
Prayer is allowed.
List the matter after eight weeks.
(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 12/6/2022 11:53:19 AM