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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Odisha - Subsection

Section 100(7) in The Board's Excise Rules, 1965

(7)The licenses shall provide the scales, weights, steel trunks, boxes and other equipments as may be required for the receipt, storage, and issue of Ganja and/or Bhang in and from the Central warehouse as well as the furniture and other articles to be used in office by the officer-in-charge.