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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(3)(b) in Alternative Dispute Resolution and Mediation Rules, 2017

(b)documents obtained during the mediation which were expressly required to be treated as confidential or other notes, drafts or information given by parties or mediators;