Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Bihar - Subsection Section 25(2)(a) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013 (a)Does not follow the directions of the State Level Sports Association in the matter of conducting tournaments and or flouts its Regulations.