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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 50(1)(c) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(c)Call from a committee’s return, statement, accounts or reports which he may think fit to require such committee to furnish.