Supreme Court - Daily Orders
Krishna Kumar Singh vs Union Of India Anr Ors. on 30 June, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.57 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14583/2016
(Arising out of impugned final judgment and order dated 06/01/2016
in WPC No.4940/2011 passed by the High Court of Delhi at New Delhi)
KRISHNA KUMAR SINGH Petitioner(s)
VERSUS
UNION OF INDIA ANR ORS. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and interim relief and
office report)
Date : 30/06/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Neeraj Kumar Jain, Sr. Adv.
Mr. Rakesh Kr. Singh, Adv.
Mr. Chandan Kumar, Adv.
Mr. Devesh Kr. Tripathi, Adv.
Mr. Ashok Anand, Adv.
Mr. Chandra Prakash, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.06.30
16:41:20 IST
Reason: