Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 1 in The Registration (Haryana Amendment) Act, 1973 1. Short title and commencement. (1)This Act is may be called the Registration (Haryana Amendment) Act, 1973.(2)It shall be deemed to have come into force on the 1st day of November, 1966.
