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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2)(b) in The National Investigation Agency Act, 2008

(b)to persons in the service of the Government wherever they may be; [***] [Omitted 'and' by Act No. 16 of 2019, dated 24.7.2019.]