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Delhi High Court - Orders

Union Of India & Ors vs Sh. A. Haque, Ias & Ors on 3 September, 2025

Author: Navin Chawla

Bench: Navin Chawla

                  $~54
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +    W.P.(C) 12039/2025 & CM APPL. 49099/2025
                       UNION OF INDIA & ORS.
                                                                 .....Petitioners
                                        Through: Ms.Pratima N. Lakra, CGSC
                                                 with Mr.Chandan Prajapati,
                                                 Mr.Shailendra Kumar Mishra,
                                                 Ms.Priyam Sharma, Advs.

                                                          versus

                            SH. A. HAQUE, IAS & ORS.
                                                                                            .....Respondents
                                                          Through:            Mr.Rakesh Munjal, Sr. Adv.
                                                                              with Mr.U.N. Singh and
                                                                              Ms.Sandhya Chaturvedi, Advs.
                                                                              Mr.M.K.     Bhardwaj      and
                                                                              Ms.Sanya Narula, Advs.

                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MS. JUSTICE MADHU JAIN
                                          ORDER

% 03.09.2025 Re-list on 6th November, 2025 at 2:30 P.M. to be listed along with W.P.(C) 12877/2025 titled Union of India v. Sanjeev Kumar Yadav And Anr..

NAVIN CHAWLA, J MADHU JAIN, J SEPTEMBER 3, 2025/ns/ik This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2025 at 22:31:10