Delhi High Court - Orders
Union Of India & Ors vs Sh. A. Haque, Ias & Ors on 3 September, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12039/2025 & CM APPL. 49099/2025
UNION OF INDIA & ORS.
.....Petitioners
Through: Ms.Pratima N. Lakra, CGSC
with Mr.Chandan Prajapati,
Mr.Shailendra Kumar Mishra,
Ms.Priyam Sharma, Advs.
versus
SH. A. HAQUE, IAS & ORS.
.....Respondents
Through: Mr.Rakesh Munjal, Sr. Adv.
with Mr.U.N. Singh and
Ms.Sandhya Chaturvedi, Advs.
Mr.M.K. Bhardwaj and
Ms.Sanya Narula, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 03.09.2025 Re-list on 6th November, 2025 at 2:30 P.M. to be listed along with W.P.(C) 12877/2025 titled Union of India v. Sanjeev Kumar Yadav And Anr..
NAVIN CHAWLA, J MADHU JAIN, J SEPTEMBER 3, 2025/ns/ik This is a digitally signed order.
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