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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Mizoram - Subsection

Section 23(1) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(1)The Finance committee shall consist of :
(a)The Vice-Chancellor-Chairman
(b)The Registrar-Secretary
(c)The Finance Officer
(d)Such other members as may be prescribed in the Statutes.