Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(1) in The Tamil Nadu Advocates' Welfare Fund Rules, 1989 (1)The Trustee Committee shall receive application for payment out of the Fund from any member or his nominee or his legal heirs, as the case may be, in Form No. VII.
