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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(7)(i) in The Goa, Daman and Diu Debt Relief Act, 1980

(i)"family", in relation to a person, means the individual, the wife or husband, as the case may be, of such individual and their unmarried minor children;