Jharkhand High Court
M/S Mecon Limited vs M/S Hindustan Controls And Equipment ... on 29 August, 2018
Author: Aniruddha Bose
Bench: Chief Justice, Aparesh Kumar Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Com. Appeal No. 04 of 2018
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M/s Mecon Limited ..... Appellant Versus M/s Hindustan Controls and Equipment Pvt. Ltd. ...Respondent
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Coram: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE APARESH KUMAR SINGH
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For the Appellant Mr. Deepankar, Advocate For the Respondent M/s Indrajit Sinha, Advocate
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6/ Dated : 29th August, 2018 Let notice be issued and service be effected on learned Advocate for the Caveator.
The matter to be listed on 6th September, 2018.
(Aniruddha Bose, CJ.) (Aparesh Kumar Singh, J) Dey/Amardeep