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Supreme Court - Daily Orders

Arcl Organics Ltd And Anr. vs Commissioner Of Central Excise, ... on 17 August, 2017

Bench: Ranjan Gogoi, Navin Sinha

                                         IN THE SUPREME COURT OF INDIA
                                          CIVIL APPELLATE JURISDICTION

                                  REVIEW PETITION (CIVIL) NOS. 1324-1325/2017
                                                      IN
                                  SPECIAL LEAVE PETITION (C) NOS. 965-966/2017


                         ARCL ORGANICS LTD AND ANR.                     PETITIONER(S)

                                                       VERSUS

                         COMMISSIONER OF CENTRAL EXCISE,
                         KOLKATA-V COMMISSIONERATE                      RESPONDENT(S)


                                                      O R D E R

These Review Petitions have been filed against the Order dated 10.04.2017 whereby the special leave petitions were dismissed.

We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of Order dated 10.04.2017 is made out. Consequently, the Review Petitions are dismissed.

....................,J.

(RANJAN GOGOI) ....................,J.

                                                                      (NAVIN SINHA)
                         NEW DELHI
                         AUGUST 17, 2017




Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2017.08.17
16:54:37 IST
Reason:
ITEM NO.602                                          SECTION XVI

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS


REVIEW PETITION (CIVIL) NOS. 1324-1325/2017 IN SPECIAL LEAVE PETITION (C) NOS. 965-966/2017 ARCL ORGANICS LTD AND ANR. Petitioner(s) VERSUS COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V COMMISSIONERATE Respondent(s) Date : 17-08-2017 These petitions were circulated today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)