Supreme Court - Daily Orders
Arcl Organics Ltd And Anr. vs Commissioner Of Central Excise, ... on 17 August, 2017
Bench: Ranjan Gogoi, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS. 1324-1325/2017
IN
SPECIAL LEAVE PETITION (C) NOS. 965-966/2017
ARCL ORGANICS LTD AND ANR. PETITIONER(S)
VERSUS
COMMISSIONER OF CENTRAL EXCISE,
KOLKATA-V COMMISSIONERATE RESPONDENT(S)
O R D E R
These Review Petitions have been filed against the Order dated 10.04.2017 whereby the special leave petitions were dismissed.
We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of Order dated 10.04.2017 is made out. Consequently, the Review Petitions are dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(NAVIN SINHA)
NEW DELHI
AUGUST 17, 2017
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2017.08.17
16:54:37 IST
Reason:
ITEM NO.602 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NOS. 1324-1325/2017 IN SPECIAL LEAVE PETITION (C) NOS. 965-966/2017 ARCL ORGANICS LTD AND ANR. Petitioner(s) VERSUS COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V COMMISSIONERATE Respondent(s) Date : 17-08-2017 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)