Bombay High Court
The State Of Maharashtra Through The ... vs Bindeshwari Prasad Gupta on 18 June, 2021
Author: S.M. Modak
Bench: S. M. Modak
FA 343.14. 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
First Appeal No.343/2014
State of Maharashtra and others V Bindeshwari Gupta
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Shri M.A. Kadu, AGP for appellants.
CORAM : S.M. MODAK, J.
DATE : 18th JUNE, 2021.
Hearing was conducted through Video Conferencing and the learned Counsel agreed that the audio and visual quality was proper.
Filing of private paper book is dispensed with. List the matter for final hearing as per usual course.
JUDGE Deshmukh ::: Uploaded on - 19/06/2021 ::: Downloaded on - 19/06/2021 23:16:34 :::