Section 12(3)(a) in The Consumer Protection Rules, 1987

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(a) in The Consumer Protection Rules, 1987

(a)[ by writing under his hand and addressed to the Central Government resign his office at any time but his office shall become vacant only when such resignation is accepted by the Central Government;] [Substituted by G.S.R. 175(E), dated 5.3.2004 (w.e.f. 5.3.2004).]

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Union of India - Subsection

Section 12(3)(a) in The Consumer Protection Rules, 1987