Section 11(4) in The Maharashtra Medical Practitioners (Registration) Rules, 1961
(4)The individual notice referred in sub-clause (ii) of clause, (a) of sub-section 23A, shall be in [Form J] [Substituted by G.N. of 2.2.1976.] and the application required to be enclosed therewith shall be in [Form K] [Substituted by G.N. of 2.2.1976.].]
