Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of West Bengal - Subsection

Section 112(1)(d) in Siliguri Municipal Corporation Act, 1990

(d)when the land or building comprised in the holding has been re-developed or substantially altered or improved during the period the annual valuation remains in force; or