Supreme Court - Daily Orders
The State Of Karnataka vs Ms. Micromax Informatics Ltd. Manager on 13 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.18 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40320/2023
(Arising out of impugned final judgment and order dated 14-02-2023
in STRP No. 27/2022 passed by the High Court of Karnataka at
Bengaluru)
THE STATE OF KARNATAKA & ANR. Petitioner(s)
VERSUS
MS. MICROMAX INFORMATICS LTD. MANAGER Respondent(s)
(IA No.207979/2023-CONDONATION OF DELAY IN FILING)
Date : 13-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Ms. Prerana Priyanshu, Adv.
Mr. Varun Varma, Adv.
Mr. M. Bangaraswamy, Adv.
Mr. S. Spandana Reddy, Adv.
Mr. Anurag M. Katarki, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioners seeking adjournment, list on 8th December, 2023.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.10.14 (ANITA MALHOTRA) (AVGV RAMU)
12:55:05 IST
Reason: AR-CUM-PS COURT MASTER