Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in Oil Industry (Development) Rules, 1975

(1)The Chairman shall be responsible for the proper functioning of the Board and the discharge of its duties under the Act and these rules.