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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xxii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxii)"Registered graduate or diploma holder" means a graduate or diploma holder registered or deemed to be registered under the provisions of this Act;