Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215B] [Entire Act] State of Punjab - Subsection Section 215B(18) in The Punjab Motor Vehicles Rules, 1989 (18)Any breach in duty by the police personnel shall be dealt with as provided in sub-rule (2) of rule 215-A.
