Section 44(1)(h) in The Orissa Self-Help Co-operatives Act, 2001

[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(1)(h) in The Orissa Self-Help Co-operatives Act, 2001

(h)a list of members, their fulfilment of responsibilities over the previous financial year, their eligibility to exercise their rights for the current financial year updated within forty-five days of closure of the Co-operative's financial year; and

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State of Odisha - Subsection

Section 44(1)(h) in The Orissa Self-Help Co-operatives Act, 2001