Madhya Pradesh High Court
Veerchand vs Rural And Urban Development Department on 13 August, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-8147-2018 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 8147 of 2018 (VEERCHAND Vs RURAL AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS ) Dated : 13-08-2025 None present for the petitioner.
Shri Rajwardhan Gawde, Advocate appearing on behalf of Advocate General.
Adjourned.
List the matter in the week commencing from 01.09.2025.
(PRANAY VERMA) JUDGE VD Signature Not Verified Signed by: VARSHA DUBEY Signing time: 8/13/2025 6:35:57 PM