Supreme Court - Daily Orders
Moolchand Kharaiti Ram Trust vs Union Of India on 5 September, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.1005 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2644/2018 in C.A. No. 3155/2017
MOOLHAND KHARAITI RAM TRUST Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(FOR ADMISSION and IA No.106011/2018-APPLICATION FOR LISTING REVIEW
PETITION IN OPEN COURT )
Date : 05-09-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
By Circulation
UPON perusing papers the Court made the following
O R D E R
Application for listing review petition in Open Court is rejected.
The Review Petition is dismissed in terms of Signed Order.
Pending application, if any, also stand disposed of.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER (Signed Order is placed on the file) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.09.07 16:45:22 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION(C)NO.2644 OF 2018 IN CIVIL APPEAL NO.3155 OF 2017 Mool Chand Khairati Ram Trust ... Petitioner Versus Union of India ... Respondent O R D E R Application for listing review petition in Open Court is rejected.
The present review petition has been filed seeking review of judgment dated 09.07.2018 whereby the appeals filed by the respondent were allowed.
We have carefully gone through the review petition and the connected papers. However, we do not find any ground to review the aforementioned judgment.
The review petition is accordingly dismissed.
..........................J. [ARUN MISHRA] ..........................J. [UDAY UMESH LALIT] New Delhi.
September 05, 2018.