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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(1) in Himachal Pradesh Waqf Rules, 2016

(1)Any candidate may challenge the identity of a person claiming to be a particular elector by first depositing, a sum of five hundred rupees in cash with the Returning Officer for each such challenge.