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[Cites 0, Cited by 0] [Section 31(8)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(8)(b) in Uttar Pradesh State Universities Act, 1973

(b)In the case of appointment of a teacher of an affiliated or associated college, if the Management does not agree with the recommendation made by the Selection Committee, the Management shall refer the matter to the Vice-Chancellor alongwith the reasons of such disagreement, and his decision shall be final :