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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Gujarat Organic Agricultural University Act, 2017

(2)The Board of Management shall consist of the following members, namely:-
(i)the Vice-Chancellor-Chairperson;
(ii)the Secretary, Department of Agriculture, Government of Gujarat or his nominee not below the rank of Deputy Secretary;
(iii)the Secretary, Finance Department, Government of Gujarat or his nominee not below the rank of Deputy Secretary;
(iv)the Secretary from the Department of Animal Husbandry or Fisheries or Forestry or his nominee not below the rank of Deputy Secretary, to be nominated by the Government of Gujarat keeping in view the teaching and research programmes at the University;
(v)one eminent person from the field of organic agriculture and allied sciences, to be nominated by the State Government;
(vi)one outstanding woman having background of organic farming, to be nominated by the State Government;
(vii)one progressive farmer having background of organic farming, from the jurisdiction of the University, to be nominated by the State Government:
(viii)one representative from the Indian Council of Agricultural Research (ICAR), to be nominated by the Director General, ICAR;
(ix)the Director of Agriculture, Gujarat State;
(x)the Director of Animal Husbandry, Gujarat State;
(xi)the Director of Horticulture. Gujarat State;
(xii)one member nominated by the Vice-Chancellor by rotation in the prescribed manner from amongst the Deans;
(xiii)one Director, to be nominated by the Vice-Chancellor from Director of Research or from Director of Extension Education;
(xiv)Registrar - Member-Secretary;