Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(4) in The Bihar Motor Vehicles Rules, 1992

(4)Unless the countersignature is renewed under this rule, it shall be of no effect beyond the date of expiry stated therein.