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Union of India - Section

Section 101 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

101. Living quarters .-(1) The layout and capacity of living quarters shall ensure a fully satisfactory living environment and shall be adapted to the various functions to be provided for, and the anticipated need for personnel during the various phases of the petroleum activities.

(2)The living quarters shall be equipped and furnished in such a manner to enable the maintenance of an adequate standard of hygiene therein.
(3)Emergency quarters on unmanned facilities shall be dimensioned to accommodate the maximum required number of personnel.
(4)With regard to safety and standard of hygiene, adequate requirements shall be met for emergency quarters on unmanned facilities.