Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(d) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(d)"corresponding University", in relation to an existing University, means the body corporate specified against such existing University in column (2) of the Schedule;