Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 828 in Police Regulations, Bengal , 1943

828. Leave of officers transferred or under orders of transfer. [§ 12, Act V, 1861].

- When an officer is transferred or is under orders of transfer to a new district or post, no leave shall be granted to him within three months from the date of the order of transfer without the sanction of the authority who made the transfer.