Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(26) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(26)“teacher” means a member of the teaching staff, and includes the Head of a school;