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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(8)(a) in The M.P. Motor Transport Workers Rules, 1963

(a)In every canteen-
(i)all inside walls of rooms and all ceilings, passages and staircases shall be lime-washed, colour washed or painted as the case may be, Lime washing or colour washing shall be carried out once in every year and painting shall be carried out once in every three years;
(ii)all wood work shall be varnished or painted once in every three years; and
(iii)all internal structural iron or steel work shall be varnished or painted once in every three years :