Section 7 in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
7. [ Supply of duplicate Identity Card. [Substituted by G. O. Ms. No. 200, L&E (1-1), dated the 15th November 1999.]
- In the case of loss of identify card issued under sub-clause (5) of clause 5, a duplicate identify card will be issued by the Board [through the Labour Officer (Social Security Scheme) of the respective district after verification] either on an application by the registered manual worker concerned, or in the event of his death, by his nominee. The fee for the issue of a duplicate card shall be rupees twenty only.]
