Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Article 202(2)] [Article 202] [Constitution]

Constitution Subarticle

Article 202(2)(a) in Constitution of India

(a)the sums required to meet expenditure described by this Constitution as expenditure charged upon the Consolidated Fund of the State; and