Delhi High Court - Orders
Ntpc Ltd & Anr vs M/S Bgr Mining & Infra Ltd on 6 February, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~52, 54 & 56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 57/2019, CM No. 4359/2019
NTPC LTD & ANR
..... Appellant
Through: Mr. Tushar Mehta, SG with
Mr. Puneet Taneja, Mr. Kanu
Agarwal, Ms. Shaheen and Ms.
Laxmi Kumari, Advs. for NTPC
versus
M/S BGR MINING & INFRA LTD
..... Respondent
Through:
AND
+ LPA 81/2019, CM Nos. 5410-5411/2019
M/S BGR MINING & INFRA LTD
..... Appellant
Through:
versus
NTPC LTD & ANR
..... Respondents
Through: Mr. Tushar Mehta, SG with
Mr. Puneet Taneja, Mr. Kanu
Agarwal, Ms. Shaheen and Ms.
Laxmi Kumari, Advs. for NTPC
AND
+ LPA 61/2019, CM No. 4374/2019
NTPC LTD & ANR
..... Appellant
Through: Mr. Tushar Mehta, SG with
Mr. Puneet Taneja, Mr. Kanu
Agarwal, Ms. Shaheen and Ms.
Laxmi Kumari, Advs. for NTPC
versus
NCC BGR CONSORTIUM & ANR
..... Respondent
Through: Mr. Jayant Bhushan, Sr. Adv. with
Ms. Priya Kumar, Mr. Adhish
Srivastava and Mr. Tejas Chhabra,
Advs. for R1 & R2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 06.02.2019 CM No. 5410/2019 in LPA 81/2019 (for exemption) Exemption allowed, subject to all just exceptions. Application stands disposed of. LPA 57/2019, CM No. 4359/2019 LPA 81/2019, CM No. 5411/2019 LPA 61/2019, CM No. 4374/2019 Arguments heard.
Judgment reserved.
CHIEF JUSTICE V. KAMESWAR RAO, J FEBRUARY 06, 2019/aky