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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(k) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(k)"Protected System" means any computer, computer system or computer network of any organisationas notified under section 70 of the Act, in the official gazette by appropriate Government.