Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(h) in The Punjab Entertainments Duty Act, 1955 (h)'Government' means the Government of the State of [Haryana] [Substitued for the word 'Punjab' by the Haryana Adaptation of Laws Order, 1968.]; and
