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Bombay High Court

Sanjaykumar Surendra Peddapalli vs The State Of Maharashtra And Others on 20 June, 2024

Author: R.G. Avachat

Bench: R.G. Avachat

                                            Matters adjourned due to paucity of time
                               :: 1 ::


     IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                   BENCH AT AURANGABAD

                               .......
Mr. A.R. Kale, Addl. G.P./ P.P., Mr. G.A. Kulkarni,
Mr. S.S.Dande, Mr. V.K. Kotecha, Mr. N.R. Dayma,
Mr. S.V. Hange, Mrs. V.N. Patil Jadhav, Mrs. S.N. Deshmukh,
Mrs. Ashlesha S. Deshmukh, A.G.Ps./ A.P.Ps.
for State in respective matters
                               .......

                         CORAM : R.G. AVACHAT AND
                                 NEERAJ P. DHOTE, JJ.

                         DATE        : 20th JUNE, 2024

ORDER:

Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/ undertaking/ statement, if any, shall continue till the next date.

Matters Next Date 921- CRIMINAL APPLN.NO.1476/2019 922- CRIMINAL APPLN.NO.1402/2024 923- CRIMINAL APPLN.NO.1400/2024 07/08/2024 924- CRIMINAL APPEAL NO.131/2022 925- CRIMINAL APPLN.NO.1835/2023 928- CRIMINAL APPLN.NO.2685/2023 930- CRIMINAL APPLN.NO.1237/2024 936- CRIMINAL APPLN.NO.2307/2024 938- CRIMINAL W.P. NO.997/2024 945- CRIMINAL APPLN.NO.2617/2022 949- CRIMINAL W.P.NO.1491/2023 08/08/2024 950- CRIMINAL W.P.NO.234/2024 951- CRIMINAL W.P.NO.797/2024 Matters adjourned due to paucity of time :: 2 ::

952- CRIMINAL APPLN.NO.3644/2019 953- CRIMINAL APPLN.NO.4044/2019 954- CRIMINAL APPLN.NO.1495/2021 956- CRIMINAL APPLN.NO.1353/2022 02/09/2024 957- CRIMINAL APPLN.NO.1452/2022 958- CRIMINAL APPLN.NO.1483/2022 959- CRIMINAL APPLN.NO.1544/2022 960- CRIMINAL APPLN.NO.1622/2022 961- CRIMINAL APPLN.NO.1777/2022 963- CRIMINAL APPLN.NO.3420/2022 964- CRIMINAL APPLN.NO.3664/2022 965- CRIMINAL APPLN.NO.3669/2022 966- CRIMINAL APPLN.NO.3796/2022 967- CRIMINAL APPLN.NO.4047/2022 968- CRIMINAL APPLN.NO.34/2023 03/09/2024 969- CRIMINAL APPLN.NO.139/2023 971- CRIMINAL APPLN.NO.182/2023 972- CRIMINAL APPLN.NO.192/2023 973- CRIMINAL APPLN.NO.268/2023 WITH CRIMINAL APPLN.NO.21/2023 974- CRIMINAL APPLN.NO.371/2023 975- CRIMINAL APPLN.NO.414/2023 976- CRIMINAL APPLN.NO.429/2023 978- CRIMINAL APPLN.NO.1148/2023 979- CRIMINAL APPLN.NO.1908/2023 04/09/2024 980- CRIMINAL APPLN.NO.2054/2023 982- CRIMINAL APPLN.NO.2901/2023 983- CRIMINAL APPLN.NO.2945/2023 985- CRIMINAL APPLN.NO.3587/2023 986- CRIMINAL APPLN.NO.4296/2023 990- CRIMINAL APPLN.NO.223/2024 992- CRIMINAL APPLN.NO.1026/2024 994- CRIMINAL APPLN.NO.1403/2024 995- CRIMINAL APPLN.NO.1404/2024 996- CRIMINAL APPLN.NO.1855/2024 05/09/2024 998- CRIMINAL W.P.NO.1661/2019 999- CRIMINAL W.P.NO.1077/2021 1000- CRIMINAL W.P.NO.659/2023 1001- CRIMINAL W.P.NO.1059/2023 1003- CRIMINAL W.P.NO.1384/2023 1004- CRIMINAL W.P.NO.1390/2023 1005- CRIMINAL W.P.NO.1446/2023 1006- CRIMINAL W.P.NO.1465/2023 06/09/2024 1007- CRIMINAL W.P.NO.1474/2023 1009- CRIMINAL W.P.NO.1786/2023 Matters adjourned due to paucity of time :: 3 ::
1010- CRIMINAL W.P.NO.1870/2023 1011- CRIMINAL W.P.NO.1909/2023 1012- CRIMINAL W.P.NO.110/2024 1013- CRIMINAL W.P.NO.134/2024 1014- CRIMINAL W.P.NO.155/2024 1015- CRIMINAL W.P.NO.665/2024 1017- CRIMINAL APPEAL NO.1156/2023 1018- ALS NO.267/2019 1021- CA NO.2876/2024 IN FA NO.380/2021 WITH CONNECTED MATTERS 1022- CA/3617/2024 IN FAST/10907/2023 1023- CA/3674/2024 IN FAST/10925/2023 1024- CA NO.3782/2024 IN FAST/10877/2023 19/07/2024 1025- CA/3783/2024 IN FAST/10886/2023 1026- CA/3784/2024 IN FAST/10918/2023 1028- FIRST APPEAL NO.2230/2012 WITH CONNECTED MATTERS 1029- FIRST APPEAL NO.573/2023 WITH CONNECTED MATTERS 1030- FIRST APPEAL NO.1521/2019 (NEERAJ P. DHOTE, J.) (R.G. AVACHAT, J.) fmp/-