Section 2(j) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994
(j)"pre-natal diagnostic procedures" means all gynaecological or obstetrical or medical procedures such as foetoscopy, taking or removing samples of amniotic fluid, chorionic villi, blood or any tissue of a pregnant woman for being sent to a genetic clinic or genetic laboratory for pre-natal diagnostic testing;
