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State of Nagaland - Section

Section 9 in Nagaland Excise Rules

9. Duty on excess transit wastage.

- The importers shall be liable to pay duty on excess transit wastages, if any, to the State of export, if a claim is made therefor. In that case he will be allowed to set off against that claimed amount of duty pre-paid by him on the quantity representing the excess loss in transit.B. Procedure if the duty be pre-paid in the State of Export