Section 15(2)(e) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

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(e)

(i)to manufacture tools and implements required for carrying on Khadi and Village industries and to manufacture the products of such industries ;

(ii)to arrange for the supply of raw-materials and tools and implements required for the said purposes ; and

(iii)to sell and to arrange for the sale of the products of the said industries ;

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