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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(3) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(3)The fact of every such deposit shall be published in the Fort St. George Gazette and intimation thereof shall also be given to the claimants and to the landholder or landholders referred to in sub-section (1).