State Consumer Disputes Redressal Commission
Infarmat Alloys Pvt Ltd. vs The Managing Director F.M.I Ltd., on 17 June, 2022
Cause Title/Judgement-Entry KARNATAKA STATE CONSUMER DISPUTES REDRESSAL COMMISSION BASAVA BHAVAN, BANGALORE. Complaint Case No. CC/135/2017 ( Date of Filing : 17 Mar 2017 ) 1. Infarmat Alloys Pvt Ltd. Sy.No.69/1A,1, Thyagarasanpalli Village Road,Shoolagiri Post, Hosur Taluk,Krishnagiri Dist, Tamilnadu-635117.and also registered office at7th SEC 5th Main,Mangammanapalya Main Rod,Flat No.302-B, SalarpuriaSerinity Apartments, Bangalore-560 102.and Branch office at No.A.P.-IX/966,Near Temple, Kamukinkdu Road, Coruttukala, Neyyathinkar ...........Complainant(s) Versus 1. The Managing Director F.M.I Ltd., G.T. Road, Doraha, Ludhiana-141421 Punjab State. 2. Pragathi Hardwares, Rep. by its Authorised Signatory No.66/D12, Gomatha Complex, Next to ARRS Silks, Old Bangalore Road, Hosur-635 109. ............Opp.Party(s) BEFORE: HON'BLE MR. Ravishankar PRESIDING MEMBER HON'BLE MRS. Smt.Sunita Channabasappa Bagewadi MEMBER PRESENT: Dated : 17 Jun 2022 Final Order / Judgement 17.06.2022 ORDER By Sri Ravishankar, Judicial Member Case called twice - Complainant not present - No representation - So far affidavit evidence not filed before this Commission inspite of sufficient opportunity provided to them. We consider that the complainant is not interested in continuing the case, as such, the complaint is dismissed.
Sd/- Sd/- (Sunita .C. Bagewadi) (Ravishankar) Member Judicial Member [HON'BLE MR. Ravishankar] PRESIDING MEMBER [HON'BLE MRS. Smt.Sunita Channabasappa Bagewadi] MEMBER